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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in Punjab Boiler Operation Engineers' Rules, 2001

(2)An economiser or waste heat boiler shall be deemed to be in use for the purposes of these rules when there is a flow of heating gases or other heating media past the economiser or waste heat boiler and there is an appreciable heat transfer between the water and the heating gas media.III-Board of Examiners