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State of Punjab - Section

Section 8 in Punjab Boiler Operation Engineers' Rules, 2001

8. When boiler deemed to be in use.

(1)A boiler shall be deemed to be in use for the purposes of these rules, when there is fire in the furnace, fire box or fire place for the purpose of heating the water in the boiler or under banked fire condition. A boiler shall be deemed to be not in use only when the fire is removed and all steam and water connections are closed.
(2)An economiser or waste heat boiler shall be deemed to be in use for the purposes of these rules when there is a flow of heating gases or other heating media past the economiser or waste heat boiler and there is an appreciable heat transfer between the water and the heating gas media.III-Board of Examiners