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[Cites 0, Cited by 0] [Section 54A] [Entire Act]

State of Odisha - Subsection

Section 54A(a) in The Orissa Ayurvedic Medicine Act, 1960

(a)such University shall hold qualifying examinations and other examinations of the student of that institution confer degrees or diplomas on the successful candidates and do all such acts as may be necessary for the said purposes; and