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State of Odisha - Section

Section 54A in The Orissa Ayurvedic Medicine Act, 1960

54A. [ University to hold examination and confer degrees etc., in certain cases. [Inserted vide Act No. 8 of 1974, Section 3.]

- Notwithstanding anything contained in any other provision of this Act, where any Ayurvedic Teaching Institution is affiliated to any University established by law in the State-
(a)such University shall hold qualifying examinations and other examinations of the student of that institution confer degrees or diplomas on the successful candidates and do all such acts as may be necessary for the said purposes; and
(b)the faculty shall cease to perform the functions and exercise the powers as aforesaid in respect of any such institution.]