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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(A) in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

(A)Roads. - (i) Provide details on road density and facilities of- (a) National Highway; (b) State Highways; (c) Major District roads; (d) Other district roads; (e) Panchayat union roads; and (f) Village panchayat roads.