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State of Tamilnadu - Section

Section 8 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

8. Roads, bridges, ferries and buildings:

(A)Roads. - (i) Provide details on road density and facilities of- (a) National Highway; (b) State Highways; (c) Major District roads; (d) Other district roads; (e) Panchayat union roads; and (f) Village panchayat roads.
Furnish the following information on PanchayatUnion Roads: -
(a) Cement concrete No..........................length
(b) B.T. No..........................length
(c) Metalled No..........................length
(d) Gravelled No..........................length
(e) Earthern No..........................length
Total No..........................length
(ii)Bus route roads-No., length, Number of hamlets covered by route buses and town buses;
(iii)the expenditure on the maintenance of panchayat union roads, with comparative figures for the last three years;
(iv)whether a programme has been drawn up for block-topping of metalled roads and unmetalled roads;
(v)was any road transferred to the control of State Government and, if so, the length? was any road taken over from village panchayats and, if so, the number and length;
(vi)any encroachments of roads and the condition of roads;
(vii)details of gang mazdoors and Road Inspectors employed and expenditure incurred on them;
(B)Bridges. - (i) Details of capital works such as bridges, causeway and culverts incurred in the year. Per cent of such expenditure to the total amount spent on roads;
(ii)Number of bridges, culverts, causeways, etc., improved, repaired and the expenditure incurred during the year;
(iii)amount spent on (a) new works; (b) repairs.
(C)Ferries. - What is the total receipt and charges, the rate of charges, the method of collection and the convenience offered ?
(D)Panchayat Union buildings and other assets. -
(i)The building and other assets that are maintained by the panchayat union;
(ii)Any work of improvement and maintenance like white washing, colour washing, painting carried out and the expenditure thereon;
(iii)Whether any maintenance grant received under any scheme, and give details;
(iv)Was any new asset created or new building completed and, if so, under which scheme?