Section 41 in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013
41. Delegation of the power to enquire.
- The Competent Authority may, by general or special order in writing, delegate to,-(i)An officer who is in a higher scale to the officer against whom the proceeding is instituted, in the case of officer;(ii)An officer, in case of employee, to conduct the enquiry under regulation 39 :Provided that the Competent Authority may, at his discretion, nominate any officer working in the Bank, including those on deputation from other institutions or any public servant who is in a higher scale to the officer or employee against whom the proceeding is instituted, to conduct the enquiry.
