Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Chattisgarh - Subsection Section 41(ii) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013 (ii)An officer, in case of employee, to conduct the enquiry under regulation 39 :
