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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxviii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xxviii)"Inspector" means a professional organization recognized by the Chief Controller for certifying pressure vessels and their fittings after carrying out stage wise inspection during fabrication as stipulated in the rules so as to ensure that the pressure vessels are designed and constructed in accordance with IS:2825 or any other Code approved by the Chief Controller, if the constituent members of the organization possesses the qualification and experience and other requirements as set out in Appendix IIA to these rules and the recognition is granted as per procedure laid in rule 12;