Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33H] [Entire Act] State of Andhra Pradesh - Subsection Section 33H(vi) in Andhra Pradesh Education Act, 1982 (vi)to evolve, subject to the provisions of Section 33E, the procedure for the recruitment and conditions of service of the teaching and non-teaching staff of the registered school.
