The advisory body shall perform the following functions, namely: -(i)to advise the management in evolving the fee structure ;(ii)to evolve the procedure for the admission of the students ;(iii)to evolve the procedure for accounting and auditing the accounts of the registered school ;(iv)to suggest guidelines for the administration of the school without interfering with the minority character of the minority institutions;(v)to approve the annual report ;(vi)to evolve, subject to the provisions of Section 33E, the procedure for the recruitment and conditions of service of the teaching and non-teaching staff of the registered school.
