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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(2) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(2)Every employer shall provide free of cost to each domestic weaver two books in Form XIX (hereinafter referred to as the "domestic weaver's log books") and the domestic-weavers shall keep a record of the daily work done by him, the items or varieties of handloom fabrics or cloth produced by him and the wages received by him in the said book and the supply of books shall be so arranged that one book remains with the domestic-weavers at all times during the period between two successive supplies of raw materials by the employer.