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State of Tamilnadu - Section

Section 40 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

40. Maintenance of registers.

(1)Every employer shall, in respect of the employees employed on the industrial premises, maintain a muster roll in Form XVIII, and entries therein shall be made at the commencement of the work each day.
(2)Every employer shall provide free of cost to each domestic weaver two books in Form XIX (hereinafter referred to as the "domestic weaver's log books") and the domestic-weavers shall keep a record of the daily work done by him, the items or varieties of handloom fabrics or cloth produced by him and the wages received by him in the said book and the supply of books shall be so arranged that one book remains with the domestic-weavers at all times during the period between two successive supplies of raw materials by the employer.
(3)Every employer shall maintain a domestic weavers employment register in Form XX containing the names and particulars of all the domestic weavers employed under him and the entries in the register be made and kept up-to-date on the basis of the entries in the domestic-weavers' log books.