Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(ii) in The Bureau of Indian Standards Rules, 2018

(ii)Special Secretary or Additional Secretary [***] [Omitted 'or Joint Secretary' by Notification No. G.S.R. 382(E), 29.5.2019 (w.e.f. 25.6.2018).] to the Government of India in the Ministry or Department having administrative control of the Bureau;