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State of Jammu-Kashmir - Section

Section 40 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

40. Power to issue orders or Instructions.

- (I) The Board may from time to time issue such orders or instructions in respect of conduct of Entrance Tests in general or any specific Test as it may deem fit and proper for effective conduct of such test(s).
(II)The orders/instructions so issued shall supplement these regulations in smooth conduct of the tests.
(III)The Board may relax the operation of any of these regulations for any entrance test or part thereof where it is necessary to do so in the interest of justice or for smooth conduct of such an entrance test.