Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(iii) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974 (iii)The accounts of the Fund shall be audited by the same authority which audits the accounts of the Corporation.
