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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1) in The Orissa Housing Board Rules, 1970

(1)The Board shall adopt commercial system of accounting for preparation and maintenance of its accounts. As far as practicable, the accounting procedure followed by the Orissa Construction Corporation Ltd., shall be followed in the Housing Board.