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State of Odisha - Section

Section 16 in The Orissa Housing Board Rules, 1970

16. Maintenance of accounts.

(1)The Board shall adopt commercial system of accounting for preparation and maintenance of its accounts. As far as practicable, the accounting procedure followed by the Orissa Construction Corporation Ltd., shall be followed in the Housing Board.
(2)The Board shall publish its Annual Statement of Receipts and Expenditures in the Orissa Gazette and shall make available copies of the said accounts for sale at such rates as it may fix from time to time.