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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in The Rajasthan Lands Special Irrigation Charges Rules, 1954

(1)For purposes of calculating acreage rates traction of less than half acre shall be ignored and areas of more than half and less then one acre shall be counted as one acre.