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State of Rajasthan - Section

Section 28 in The Rajasthan Lands Special Irrigation Charges Rules, 1954

28. Unit of area for calculation of betterment charges and acreage rates.

(1)For purposes of calculating acreage rates traction of less than half acre shall be ignored and areas of more than half and less then one acre shall be counted as one acre.
(2)For calculating the betterment charges, the exact area shall be the basis of charges.