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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(2)Each member shall pay a membership fee as decided by the Parent Teacher Association, which shall not be less than Rs. 1/ - per month to he collected once in 6 months in the month of June and December. The head Master shall indicate membership amount in the Form II. The School Committee shall be responsible for collection of the membership fee.