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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

5. Membership Fee:

(1)The parents of all the children studying in the school and the teachers working therein arc members of the Parent Teacher Association. However only one of the parents has the right to vote.
(2)Each member shall pay a membership fee as decided by the Parent Teacher Association, which shall not be less than Rs. 1/ - per month to he collected once in 6 months in the month of June and December. The head Master shall indicate membership amount in the Form II. The School Committee shall be responsible for collection of the membership fee.