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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000

(2)Whenever an inspection is carried out as laid down in sub-clause (b) of Clause (1), the inspection report shall be reduced to writing and shall be sent to the Chairman.