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State of Uttar Pradesh - Section

Section 13 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000

13. Duties of Inspection and Affiliation Committee.

(1)The duties of the Inspection and Affiliation Committee shall be,-
(a)to examine proposals on the form prescribed by the Board from time to time regarding affiliation of any new institution or any affiliated institution proposing to start a new course of study and to make recommendations for affiliation after considering as far as possible, the following points:
(i)whether there is a demand for a particular course of study for which affiliation is sought?
(ii)whether the proposed location of institution is satisfactory?
(iii)whether adequate facilities near the proposed location are available to the proposed institution for power and water supply?
(iv)whether sufficient land is available as per norms of the All India Council of Technical Education?
(v)whether the financial resource for the purpose of the institution are adequate is per norms of the All India Council of Technical education?
(vi)whether adequate hostel facilities in connection with the institution are available?
(vii)whether the stall, building and equipment for running the institution or courses of study are adequate as per norms of the All India Council of Technical Education? and
(viii)whether the authorities of the proposed institution are prepared to abide by the conditions of affiliations laid down by the Board.
(b)to inspect if necessary, any institution seeking affiliation or any affiliated institution seeking permission to start any additional course of study and to make recommendations for it.
(2)Whenever an inspection is carried out as laid down in sub-clause (b) of Clause (1), the inspection report shall be reduced to writing and shall be sent to the Chairman.