Section 199(2)(iii) in The Goa, Daman And Diu Land Revenue Code, 1968

[Cites 0, Cited by 0] [Section 199(2)] [Section 199] [Entire Act]

(iii)under section 9, the powers and duties to be performed by the officers specified in clauses (b), (d), (e), (f) and (g) of section 4;

Legal Document View