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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(b) in Orissa Government Vehicles (Control and Use) Rules, 1978

(b)Stock Register - A Stock Register shall be maintained for each vehicle in Form 'C' showing the particulars of spare parts, accessories, tools and equipments and details of repairs and replacements. The opening page of the Stock Register shall contain the following particulars:
(i)Make and model of the vehicle
(ii)Registration No.
(iii)Chasis No.