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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(1)The Chairman and members of the Governing Body and Chairman and members of the Standing Committee and ad hoc committee shall not receive any remuneration or other allowance except travelling and daily allowances for attending meetings of the Governing Body, a Standing Committee or an ad hoc committee, as the case may be.