Section 80(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990
(2)Following measures shall be taken while unloading tetraethyl lead compound:-(a)no receptacle containing tetraethyl lead compound shall be opened within the limits of the port;(b)before commencement of the unloading operations, the consignment of tetraethyl lead compound shall be inspected on board the vessel by a responsible person. No tetraethyl lead compound drums showing any sign of leakage shall be unloaded until suitably repaired or placed in a larger receptacle or container offering sufficient precautions from leakage;(c)drums containing tetraethyl lead compound shall be discharged under the supervision of a responsible person;(d)drums containing tetraethyl lead compound shall be loaded discharged in rope slings with a maximum of two drums at a separate sling for each drum. Hooks shall on no account be used;(e)dock workers handling drums containing tetraethyl lead compound shall be provided with heavy gloves of canvas or leather and shall use such gloves; and(f)adequate quantities of non-inflammable solvent or kerosene a soap and water to deal with any leakages of tetraethyl lead compound shall be kept readily available where the work of handling of the tetraethyl lead compound is carried on.
