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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(2)(d) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(d)drums containing tetraethyl lead compound shall be loaded discharged in rope slings with a maximum of two drums at a separate sling for each drum. Hooks shall on no account be used;