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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(1)Recruitment to the various posts except Executive Officer in the Service shall be made -
(i)in the case where the initial pay of the post is rupees seven hundred or above, on the recommendation by the Commission;
(ii)in case where the initial pay of the post is rupees four hundred or more but less than seven hundred on the recommendation by the Board and in the event of dissolution of the Board, by such authority as prescribed by the State Government;
(iii)in the case of posts which do not fall under sub-clauses (i) and (ii) above through the concerned Employment Exchange;
(iv)All promotions exceeding a period of six months shall be made subject to the approval of the Government or Commission or Board as the case may be.