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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(ii) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(ii)in case where the initial pay of the post is rupees four hundred or more but less than seven hundred on the recommendation by the Board and in the event of dissolution of the Board, by such authority as prescribed by the State Government;