Himachal Pradesh High Court
Sarswati Devi vs . State Of H.P. & Another on 19 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
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Sarswati Devi Vs. State of H.P. & another CWP No.3925 of 2023 19.06.2023 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with M/s Rakesh Dhaulta, Navlesh Verma, Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan, Deputy Advocate Generals, for the respondents.
Notice before admission. Mr. Gautam Sood, learned Deputy Advocate General, accepts notice on behalf of respondents.
Within two weeks, the 2nd respondent shall decide the representation submitted by the petitioner on 03.06.2023 and communicate his decision to the petitioner.
List on 10.08.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 19, 2023 (Rishi) ::: Downloaded on - 19/06/2023 20:34:16 :::CIS