Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(d) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(d)The consumer shall avail supply at 33 kV and above when the demand is 5 MVA and above