Section 22(2)(viii) in The Sidho-Kanho-Birsha University Act, 2010
(viii)[ one student representative pursuing Post-Graduate studies in the University and one research scholar pursuing research in the University to be elected by Post-Graduate students and research scholars, respectively from amongst themselves in the manner as may prescribed by the Statutes.] [Clauses (iva) and (viii) inserted by W.B. Act 12 of 2011.]