Section 22(2) in The Sidho-Kanho-Birsha University Act, 2010
(2)Each Faculty Council for Post-graduate Studies shall consist of the following members:-(i)the Vice-Chancellor-Chairman;(ii)the Dean of the Faculty Council concerned;(iii)the Head or Heads of the Department or Departments concerned, if any;(iv)the Professor or Professors of the Department or Departments concerned, if any;(iva)[ the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in case of Faculty Council for Post-Graduate Studies in Arts;] [Clauses (iva) and (viii) inserted by W.B. Act 12 of 2011.](v)five teachers of the University, other than Professors, to be elected by such teachers from amongst themselves;(vi)not more than three persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor:(vii)three teachers participating in undergraduate teaching in the subject or subjects concerned elected by the members of the concerned Faculty Council for Undergraduate Studies from amongst themsevles :Provided that the Faculty Council concerned may co-opt such Dean or Deans of any other Faculty Council for Post-graduate Studies, as it may consider necessary.(viii)[ one student representative pursuing Post-Graduate studies in the University and one research scholar pursuing research in the University to be elected by Post-Graduate students and research scholars, respectively from amongst themselves in the manner as may prescribed by the Statutes.] [Clauses (iva) and (viii) inserted by W.B. Act 12 of 2011.]
