Section 108ZN(17)(c) in Jammu and Kashmir Panchayati Raj Rules, 1996

[Cites 0, Cited by 0] [Section 108ZN(17)] [Section 108ZN] [Entire Act]

(c)if the mark is so placed thereon as to make it doubtful for which one or two or more candidates the vote was intended to be given; or

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