Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(vi) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(vi)one student to be appointed by the Kulpati possessing the qualifications laid down in the Statutes;