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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(2)Each Board shall consist of-
(i)Professors of University Teaching Departments and Schools of Studies in subjects for which the Board is constituted;
(ii)Two Heads of College Departments in Colleges teaching the said subject up to the post-graduate level to be nominated by the Kulpati by rotation according to seniority;
(iii)One Reader from the University Teaching Departments and Schools of Studies leaching the said subjects to be nominated by the Kulpati by rotation according to seniority;
(iv)two Heads of Colleges Departments in college leaching the said subjects up to the degree level to he nominated by the Kulpati by rotation according to seniority;
(v)not more than two teachers in the said subjects to be nominated by the Kulpati;
(vi)one student to be appointed by the Kulpati possessing the qualifications laid down in the Statutes;
(vii)two members to be co-opted by the Board, one of whom shall be an expert from outside the University, and shall be from a recognised research institute, if any, in the subject or group of subjects for which the Board is constituted;
Explanation. - For purposes of clause (vi), student shall mean person who-
(a)is receiving instructions or carrying on research in any of the colleges of University Teaching Departments or Schools of Studies or any other institution of the University under the terms and conditions laid down in the Ordinances; and
(b)has passed his Higher Secondary Examination not earlier than seven years or his Intermediate Examination not earlier than six years before the date of his appointment.
[Proviso x x x] [Omitted by M.P. Act No. 23 of 1991.]