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Union of India - Section

Section 4B in The Vegetable Oil Products Control Order, 1947

4B. [ [Inserted by G.S.R. 464 (E), dated 22.8.1972.]

(1)The Controller may, having regard to the availability of vegetable oil in any region and all other relevant factors, prescribe the maximum or minimum limits of usage of any vegetable oil in the manufacture of vegetable oil product in that region.Explanation. - For the purposes of this clause, "region" means a region specified in the Table appended to this Order.
(2)No producer shall use any vegetable oil in respect of which maximum or minimum limits of usage have been prescribed under the maximum limit than the minimum limit, so prescribed.]