Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Uttar Pradesh - Subsection Section 39(2) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956 (2)The Compensation Officer shall exercise the power and perform the duties conferred or imposed upon him by or under this Act or the rules framed thereunder.
