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State of Uttar Pradesh - Section

Section 39 in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

39. Powers and duties.

(1)The Compensation Commissioner and the Assistant Compensation Commissioner shall perform such duties and exercise such powers of supervision and superintendence over the work of Compensation Officer as may be prescribed.
(2)The Compensation Officer shall exercise the power and perform the duties conferred or imposed upon him by or under this Act or the rules framed thereunder.