Himachal Pradesh High Court
Raj Pal vs . Satbir Singh & Ors. on 4 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Raj Pal vs. Satbir Singh & Ors.
CMPMO No.56 of 2023 04.04.2023 Present: Ms. Shrutika Chauhan, Advocate, for the petitioner.
Mr. Sunny Modgil, Advocate, for respondents No.1,2 & 4.
CMPMO No.56 of 2023 & CMP No.1129 of 2023 Notice issued to respondent No.3, has been received back unserved for want of correct address.
Let fresh notice be issued to respondent No.3, returnable within four weeks, on filing PF & Correct Address within 10 days.
In the meantime, reply, if any, by respondents No.1,2 & 4 be also filed.
Interim order to continue.
( Sushil Kukreja ) Judge 4th April, 2023 (reena) ::: Downloaded on - 04/04/2023 20:36:39 :::CIS