Himachal Pradesh High Court
Raj Pal vs . Satbir Singh & Ors. on 1 February, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Raj Pal Vs. Satbir Singh & ors.
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CMPMO No.56 of 2023 01.02.2023 Present: Ms. Shrutika Chauhan, Advocate, for the petitioner.
CMPMO No.56 of 2023 & CMP No.1129 of 2023 Notice be issued to the respondents, returnable within four weeks, on taking steps within a period of one week.
List after winter vacation.
In the meantime, further proceedings pending before the Court of Civil Judge, Court No.II, Amb, District Una, H.P., in case No.241/2017, titled Raj Pal Versus Satbir Singh & others, shall remain stayed till the next date of hearing.
( Sushil Kukreja ) February 01, 2023 Vacation Judge (VH/SS) ::: Downloaded on - 01/02/2023 20:31:18 :::CIS