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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Odisha - Subsection

Section 132(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)very shaft at excavation or tunneling work is provided with a steel causing, concrete piping, timber shoring or other materials of adequate strength for the safety of building workers working in such shaft;