Section 132 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
132. Shafts.
- The employer shall ensure at a construction site of a building or their construction work that-(a)surroundings of a shaft used in excavation on tunnel work are protected from being washed away by construction of sufficient height.(b)here a building worker is required to enter a shift at an excavation of tunneling work safe means of axes is provided for such entry;(c)very shaft at excavation or tunneling work is provided with a steel causing, concrete piping, timber shoring or other materials of adequate strength for the safety of building workers working in such shaft;(d)such cashing and bracing are provided to a shaft at an excavation or tunneling work up to the depth of such shaft at an excavation or tunneling work according to the appropriate design for such casing and bracing;(e)a reinforced concrete raft and beam is provided around the opening of a shaft at an excavation or tunneling work if the ground surrounding such opening is unstable or unsafe;
