Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(3) in The West Bengal Premises Tenancy Act, 1956. (3)Save as provided in sub-section (2) and sub-section (4) a decree or order for the delivery of possession of any premises shall be binding on every sub-tenant.
