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State of Odisha - Section

Section 32 in The Orissa Pharmacists (Special Examination) Rules, 1962

32.

The fees realised from the candidates by the Secretary, Special Examination Committee shall be deposited with the Orissa Pharmacy Council and all the expenditure to be incurred by the Committee shall be met from the funds of the Council.Form I[Rule 5 (I)]Application for admission to the Special Examination for PharmacistsToThe Secretary,Special Examination Committee for Pharmacists, OrissaSir,I beg to apply for permission to appear at the Special Examination for Pharmacists to be held by the Special Examination Committee for Pharmacists, Orissa.Particulars about myself are furnished below :