Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Odisha - Subsection Section 31(2) in Orissa Pani Panchayat Rules, 2003 (2)In case of Lift Irrigation Points the water rate shall cover-(a)Energy charges;(b)Charges for maintenance and repairs;(c)Changes to improve the system; and(d)Cost of replacement.
