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[Cites 0, Cited by 0] [Section 38(5)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(5)(c) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(c)For the purpose of this rule brick kiln owner means a person who owns the bricks kiln or on whose behalf bricks are manufactured in that kiln and includes manager, agent and lessee of such person