Bombay High Court
Booz Allen & Hamilton Inc & Anr vs Capstone Investmnet Company P.Ltd on 22 November, 2018
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 266 OF 2018
In
SUITS 3041 OF 2002
Booz Allen & Hamilton Inc & Anr. ....Petitioner
V/S
Capstone Investmnet Company P.ltd. ....Respondent
WITH SUITS NO. 3041 OF 2002 Booz Allen & Hamilton Inc & Anr. ....Petitioner V/S Capstone Investmnet Company P.ltd. ....Respondent Ms Snehal Dukhale i/b Intellect Legal for plaintiff CORAM : G.S. PATEL, J DATE : 22nd November, 2018 P.C. :
Mentioned by way of preacipe.
Time to file affidavit-in-reply in the registry is extended till 30/11/2018.
Office is directed to accept the same and take on file; subject to continuous pagination.
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